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State of Tamilnadu - Section

Section 5 in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

5. Standards.

- The equipment shall meet the requirements in accordance with the provisions of Technical Standards for Connectivity to the Grid as given in the Schedule of these regulations and Central Electricity Authority (Grid Standards for Operation and Maintenance of Transmission Lines) Regulations as and when they come into force, and Grid Code and the State Grid Code(s) as specified by the appropriate Commission.