Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jharkhand - Subsection Section 1(1) in Regulations for appointment of Assistant Professors in the Universities of Jharkhand, 2017 1.1It shall apply to the Universities recognised under Jharkhand State Universities Act, 2000 (Adopted), as amended from time to time.
