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State of Rajasthan - Section

Section 25 in Rajasthan Co-operative Societies Rules, 2003

25. Voting rights of members admitted just before annual general meeting.

- No member shall exercise his vote in the annual general meeting, [if he is admitted] [Substituted 'if he is admitted or deemed to be a member under sub-section (4) of Section 15' by Notification No. G.S.R. 53, dated 10.7.2017.] within thirty days prior to the date of its annual general meeting.