Section 2(1)(a) in Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010

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State of Tamilnadu - Subsection

Section 2(1)(a) in Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010

(a)"Act" means the Electricity Act, 2003 (36 of 2003);