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[Cites 0, Cited by 1] [Section 2(2)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2)(b) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(b)any furniture supplied to the landlord for use in such building or hut or part of a building or hut, but does not include a room in a hotel or boarding house;