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[Cites 0, Cited by 0] [Section 287(1)] [Section 287] [Entire Act]

State of Madhya Pradesh - Subsection

Section 287(1)(a) in The M.P. Municipalities Act, 1961

(a)remove or order the removal of any person who, by his presence, interferes or impedes the operations of extinguishing the I ire or for saving life or property;