Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 20 in Grant-in-Aid Code of the Tamil Nadu Educational Department 20. For boy's schools, separate urinals and latrines should be provided. Separate accommodation should, in all schools, be provided for the teaching staff.
