Supreme Court - Daily Orders
Seema Dubey vs Jitender Dubey on 28 April, 2025
ITEM NO.1605 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1112/2025
SEEMA DUBEY Petitioner(s)
VERSUS
JITENDER DUBEY Respondent(s)
FOR ADMISSION
IA No. 100072/2025 - EX-PARTE STAY
IA No. 100073/2025 - EXEMPTION FROM FILING O.T.
Date : 28-04-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) : Ms. Jaspreet Gogia, AOR
Mr. Vipin Gogia, Adv.
Mr. Karanvir Gogia, Adv.
Ms. Varnika Gupta, Adv.
Mr. Aditya Goyal, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within four weeks.
In the meanwhile, there shall be stay of further proceedings in HMA No.2762/2022, titled as "Jitender Dubey Vs. Seema Dubey"
pending before the Principal Judge, Family Court, South West, Dwarka, New Delhi.
(NEHA GUPTA) (VINOD KUMAR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2025.04.29
16:36:37 IST
Reason: