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Supreme Court - Daily Orders

Seema Dubey vs Jitender Dubey on 28 April, 2025

     ITEM NO.1605                                COURT NO.4                   SECTION XIV

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

                                  Transfer Petition (Civil) No.1112/2025

     SEEMA DUBEY                                                             Petitioner(s)

                                                        VERSUS

     JITENDER DUBEY                                                          Respondent(s)

     FOR ADMISSION
     IA No. 100072/2025 - EX-PARTE STAY
     IA No. 100073/2025 - EXEMPTION FROM FILING O.T.

     Date : 28-04-2025 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Petitioner(s) : Ms. Jaspreet Gogia, AOR
                         Mr. Vipin Gogia, Adv.
                         Mr. Karanvir Gogia, Adv.
                         Ms. Varnika Gupta, Adv.
                         Mr. Aditya Goyal, Adv.

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable within four weeks.

In the meanwhile, there shall be stay of further proceedings in HMA No.2762/2022, titled as "Jitender Dubey Vs. Seema Dubey"

pending before the Principal Judge, Family Court, South West, Dwarka, New Delhi.
          (NEHA GUPTA)                                                   (VINOD KUMAR)
     SENIOR PERSONAL ASSISTANT                                        COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2025.04.29
16:36:37 IST
Reason: