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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(3) in Kerala State Higher Education Council Act, 2007

(3)The Member-Secretary shall exercise such powers and perform such other functions as may be prescribed [or delegated by the Vice-Chairman from time to time] [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.].