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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Jharkhand - Subsection

Section 93(1)(b) in Jharkhand Panchayat Raj Act, 2001

(b)Tax on business, trades, professions and employments being carried on or situated within local limits of its jurisdiction, on such business, trades, professions and employments;