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[Cites 0, Cited by 0] [Section 52(12)] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(12)(b) in West Bengal Goods and Services Tax Act, 2017

(b)stock of goods held by the suppliers making supplies through such operator in the godown's or warehouses, by whatever name called, managed by such operator and declared as additional places of business by such suppliers,