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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(c) in The Monopolies And Restrictive Trade Practices Act, 1969

(c)the conditions of service of members of the Commission and the [Director-General] [ Substituted by Act 30 of 1984, Section 2, for " Registrar" (w.e.f. 1.8.1984).] ;
(ca)[ the duties and functions of the Director-General] [ Inserted by Act 30 of 1984, Section 50 (w.e.f. 1.8.1984).];