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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)Minimum Qualification and Experience - A person must have registered under the provisions of the Architect's Act, 1972 (20 of 1972) and shall have at least one year experience in planning, design, and execution of building works including sanitary and plumbing works related to buildings;