Section 8(4)(a) in The Punjab State Agricultural Marketing Board (Class I) Service Rules, 1988

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State of Punjab - Subsection

Section 8(4)(a) in The Punjab State Agricultural Marketing Board (Class I) Service Rules, 1988

(a)By direct appointment :

(i)for members of the Scheduled Castes 25 per cent

(ii)for members of the Backward Classes 5 per cent

(iii)for Ex-servicemen 15 per cent