Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(9) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(9)If any dispute arise in connection with any election under these rules, the dispute shall be referred to the Government whose decision thereon shall be final.