Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 11 December, 2020
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/6
GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1234/2020
MOHAMED MUSTAFA
S/O- HAJI MD. HANIF,
R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M), ASSAM.
VERSUS
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM PANJABARI GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet./136/2019
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND
FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS
MOHAMMED MUSTAFA
Page No.# 2/6
S/O- HAJI MD. HANIF R/O- ISLAMPUR GUWAHATI- 781007.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MOHAMMED MUSTAFA
Linked Case : Review.Pet./135/2019
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND
FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS
M/S OASIS ENTERPRISES, A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT
A. K. ROAD DHIRENPARA GUWAHATI-22 REP. BY ITS PROPRIETOR
SARFARZ ALI GED ABOUT 34 YEARS.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for M/S OASIS ENTERPRISES
Linked Case : Review.Pet./139/2019
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND
FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS
SRI KISHOR SINGH
S/O- LATE RAGHU PRASAD SINGH
R/O- NOONMATI BISNU RABHA NAGAR GUWAHATI- 781120.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SRI KISHOR SINGH
Page No.# 3/6
Linked Case : WP(C)/1235/2020
M/S. OASIS ENTERPRISES, A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT
A.K. DEB ROAD DHIRENPARA GUWAHATI-25 REP. BY ITS PROPRIETOR
SARFARZ ALI AGED ABOUT 36 YEARS
VERSUS
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT. DISPUR GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE)
ASSAM PANZABARI GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI-05
------------
Advocate for : MR. D DAS SR. ADV
Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : Review.Pet./138/2019
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND
FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS
SRI RANJIT KAUSHIK
S/O- LATE DHIREN SABHAPANDIT
R/O- H/NO. 10 PINAKI PATH ZOO ROAD TINIALI GUWAHATI DIST.-
KAMRUP(M) ASSAM- 781003.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SRI RANJIT KAUSHIK
Linked Case : Review.Pet./134/2019
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND
FOREST DEPARTMENT DISPUR GUWAHATI-06.
Page No.# 4/6
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS
MD. KASAIM
S/O- LATE HAJI KAMRUDDIN
R/O- NEAR GMC MARKET PALTAN BAZAR GUWAHATI- 781008.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MD. KASAIM
Linked Case : Review.Pet./140/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS
MD. YASIN
S/O- LATE HAJI IMBRAHIM
R/O- NOTBOMBA SIJUBARI HATIGAON GUWAHATI- 781038.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MD. YASIN
Linked Case : Review.Pet./137/2019
1. THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND
FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAMPANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION GUWAHATI- 05.
Page No.# 5/6
VERSUS
SANJIV KR. ROY
S/O- SRI LAKHINDAR RAY
R/O- SENAPATI ROAD SILPUKHRI GUWAHATI- 781003.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SANJIV KR. ROY
Linked Case : WP(C)/1236/2020
MD. YASIN
S/O LATE HAJI IBRAHIM
R/O NOTBOMA SIJUBARI HATIGAON
GUWAHATI-781038 KAMRUP(M) ASSAM
VERSUS
1. THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM ENVIRONMENT AND FOREST DEPARTMENT DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM PANJABARI GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISIONGUWAHATI-05
------------
Advocate for : MR. D DAS SR. ADV
Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
-BEFORE-
HON'BLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 11-12-2020 Mr. D. Das, learned senior counsel appearing for the petitioners in WP(C) Nos.1234/2020, WP(C) Nos.1235/2020 and WP(C) Nos.1236/2020 and the private respondents in the review petitions, prays for adjournment in these cases with a request to post these matters again in the month of January, 2021.
Mr. K.P. Pathak, learned counsel appearing for the Department submits that he would have no objection if the prayer is allowed.
Page No.# 6/6 Mr. Pathak, however, prays for a firm date for disposal of the review petitions by citing urgency in these matters.
In view of the above, these matters stands adjourned till 11th January, 2021.
Registry to list these cases together again on 11th January, 2021 as fixed items.
Interim orders passed earlier in WP(C) Nos.1234/2020, WP(C) Nos.1235/2020 and WP(C) Nos.1236/2020 shall continue till the next date fixed.
JUDGE Comparing Assistant