Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 40 in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

40. Maintenance charges of amenities.

- Where the Authority is providing or maintaining any amenities, utility, service or facility, the Authority shall charge from the allottee maintenance charges, in the manner prescribed.