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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xiii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xiii)to create posts in the University, constituent colleges and Centres maintained by the University, in accordance with clause (ix) of section 42, for teaching, research and administration, to fix qualifications for such posts and to appoint persons to such posts in accordance with the provisions of this Act and the Statutes;