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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(c) in The M.P. Drugs (Control) Act, 1949

(c)[ X X X] [Omitted by Section 3 of M.P. Act No. XXXV of 1950.]