Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 2 in Uttarakhand Anti Littering and Anti Spitting Act, 2016 2. Effect of Laws inconsistent without this Act. - The provision of this Act shall have effect not withstanding anything inconsistent therewith contained in any other law.
