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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(5) in Bharatiya Nagarik Suraksha Sanhita, 2023

(5)The provisions of sub-sections (2) and (3) shall apply to a declaration made by the Court under sub-section (4) as they apply to the proclamation published under sub-section (1).[Similar to Section 82 from Old CrPC-Also Refer]