Bombay High Court
The Custodian vs Acharya Arun Dev on 7 September, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO
TRANSACTIONS IN SECURITIES) ACT, 1992
SPL. COURT MISC PETITION NO. 92 OF 1996
The Custodian ....Petitioner
V/S
Acharya Arun Dev & Ors. ....Respondent
WITH SPL. COURT MISC. APPLICATION NO. 80 OF 2004 Devang Vyas ....Petitioner V/S The Custodian ....Respondent WITH SPL. COURT MISC. APPLICATION NO. 8 OF 2018 Custodian ....Petitioner V/S Acharya Arun Dev ....Respondent Mr. Hormaz Daruwalla a/w Ms. Shilpa Bhate i/b Leena Adhvaryu And Associates For Applicant Mr. Asim Naphde i/b Goenka & Associates for Respondent No. 1(A) to 1 (C) Mr. Amit Kakri i/b Ajay Law Associates for Respondent No. 9, 14 and 25 Ms. Rujuta Patil i/b Negandhi Shah and Himaytullah for Respondent No. 16 Mr. Sanjay Naukudkar i/b Mr. Ashwin Mehta for Respondent No. 23 (a), (b),(c) and 24 CORAM : A. K. MENON, J Page 1/2 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:49:25 ::: DATE : 7th September, 2018 P.C. :
At the request of Advocate for Respondent No. 1A to 1C stand over to 21st September, 2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:49:25 :::