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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(2)(b) in The Howrah Improvement Act, 1956

(b)particulars of the land (shown in such plan) comprised within the proposed public park or through which the proposed public street will pass, or on which the park or the open space will be laid out,