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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(c) in Quantum University Act, 2016

(c)to establish a Constituent Centre for Continuing Education with the permission of University Grant Commission and relevant regulatory bodies to provide instruction through the distance learning methodology for the courses mentioned in programs as given in clause (b) above;