Section 4(2)(c) in The Voluntary Disclosure Of Income And Wealth Act, 1976

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(c) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(c)where the declarant is a company, by the managing director thereof, or where for any unavoidable reason such managing director is not able to sign the declaration or where there is no managing director, by any director thereof;

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Union of India - Subsection

Section 4(2)(c) in The Voluntary Disclosure Of Income And Wealth Act, 1976