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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(5) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(5)Amount invested in the dealer's shop or firm........................
(a)Name of Bazar or Mohalla in which the shop is situate...
(b)Name of village or Town...................................................
(c)Name of Post Office.............................................
(d)Name of the nearest Railway Station or Out Agency..............