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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(n) in Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009

(n)"Scheme" means the Self Help Group Women Co-contributory Pension Scheme as framed under section 3 of the Act;