Delhi High Court - Orders
Imc Limited vs Petroleum And Natural Gas Regulatory ... on 8 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~51.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16602/2022 and CM APPL. 52237/2022
IMC LIMITED ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Saurav Agrawal, Mr.
Trinath Tadakamalla, Mr. Ishaan
Chhaya, Mr. Anshuman Chaudhary
and Ms. Nisha Bhatia, Advocates.
versus
PETROLEUM AND NATURAL
GAS REGULATORY BOARD ..... Respondent
Through: Mr. Utkarsh Sharma, Mr. Mohit
Budhiraja Mr. Kartikey Joshi,
Advocates for Respondent/ PNGRB.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 08.12.2022 Learned Counsel appearing for the Petroleum and Natural Gas Regulatory Board (PNGRB) is fair enough in stating before this Court that the PNGRB is willing to open the Financial Bids of all the bidders without prejudice to the rights of the parties.
It is further made clear that all questions are kept open for adjudication of the Writ Petition, if required.
List on 16.12.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 8, 2022/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.12.2022 14:59:35