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State of Rajasthan - Section

Section 18 in Rajasthan Registration Rules, 1955

18. Supervision of central office.

- When the Inspector is absent from the headquarters, on tour or otherwise, the Sub-Registrar shall hold the charge of the central records. Where the central office of records is under the charge of the District Registrar, he may, at his discretion, place the office directly under the charge of the Sub-Registrar.