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State of Maharashtra - Section

Section 401 in The Maharashtra Shops and Establishments Act, 1948

401. 202.

|-| (15) The Greater Bombay Co-operative Bank Ltd., C-PearlApartment, J.P. Road, Opp. Pratap Colony, Char Bunglow, Versova
(W)Mumbai-400 058.
|-| (16) The Greater Bombay Co-operative Bank Ltd., Megamal Co-op.Soc., Sant Janbhai Road, Vile Parle Mumbai-400 057.|-| (17) The Greater Bombay Co-operative Bank Ltd., 193, D.S.Baroto Road, Wadala (W), Mumbai-400 031.|-| (18) The Greater Bombay Co-operative Bank Ltd., Shop No.