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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(c) in Rajasthan District Board Account Rules

(c)Special precautions must be taken by the Secretary as regards all bills and documents showing signs of alteration, and if such documents be frequently received from any office, the attention of the head of the office shall be formally drawn to the irregularity. No document bearing the erasure can be accepted and payment on such document shall be refused by the Secretary and a fresh document called for.