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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Uttarakhand - Subsection

Section 72(2)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)Where the number of ordinary members has been reduces to less than such minimum as provided in section 6 for the registration of such society; or