Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttarakhand - Section Section 10 in The Uttarakhand Police Act, 2007 10. State Intelligence Department The State Government may, by a general or special order, create a State Intelligence Department for collection, collation, analysis and dissemination of intelligence.
