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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Bombay Presidency - Subsection

Section 34(c) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

(c)the levy, assessment, collection or refund, of any tax or fee or the imposition or recovery of any penalty which may have become payable before the commencement of this Act,