Punjab-Haryana High Court
Anita vs State Of Haryana Th Collector, Sonepat ... on 7 September, 2018
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RA-RF No. 98/CI of 2017 (O&M)
in RFA No. 2739 of 2002
Date of decision : 7.9.2018
Smt. Anita .. Applicant
versus
State of Haryana and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Akshay Kumar Jindal, Advocates, for the applicant.
Mr. Ankur Mittal, Additional Advocate General, Haryana. Rajesh Bindal J.
For order, see detailed reasons recorded in a separate order of even date passed in RA-RF No. 97-CI of 2017 in RFA No. 2737 of 2002 - Virender Kumar and Sons (HUF) vs State of Haryana and others.
7.9.2018 (Rajesh Bindal)
vs. Judge
Whether speaking/ reasoned Yes/No
Whether Reportable Yes/No
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