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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of West Bengal - Subsection

Section 110(3) in West Bengal Municipal (Building) Rules, 2007

(3)The cantilever verandah on the first floor and above may be constructed within the open space after keeping open the space compulsorily required to be kept open as per rule 107, provided the permissible limit of F.A.R. is not exceeded.