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State of Bihar - Section

Section 4 in Indian Forest Service (Departmental Examination) Rules, 1989

4.

The Central Examination Committee will, with the prior approval of the Government, fix the dates for the Departmental Examination. The first half-yearly examination will usually be held in the months of May or June and the second in October or November. The Central Examination Committee will notify the dates of examination in Bihar Gazette and shall also inform Government in the Department of Forest and Environment and the Head of this Department about the dates so notified at least two months in advance of the date fixed, unless, for exceptional reason to be reported to Government, they are unable to do so.