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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Andhra Pradesh - Subsection

Section 117(16) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(16)the terms of entry, conditions of service, termination, job charts, duties and responsibilities of officers / staff of the Authority along with skills, experience and qualifications required to hold them;