Supreme Court - Daily Orders
Cit vs Sar Infracon Pvt Ltd on 11 April, 2014
lITEM NO.24 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 5497/2014
(From the judgement and order dated 03/10/2013 in TA No.828/2013,
of The HIGH COURT OF GUJARAT AT AHMEDABAD)
CIT Petitioner(s)
VERSUS
SAR INFRACON PVT LTD Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 11/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s)
Mr. Rajiv Dutta, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. A.K. Srivastava, Adv.
Mr. Manish Pushkarna, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay is condoned.
The Special Leave Petition is dismissed.
(Vishal Anand) (Indu Pokhriyal) Court Master Court Master