Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Tripura - Subsection

Section 19(2)(a) in Tripura Police Act, 2007

(a)receive a certificate in a form approved by the State Government in this behalf;