Section 8(1)(c) in Occupational Safety, Health and Working Conditions Code, 2020

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(c)take steps as may be necessary to ensure that adequate information will be available-

(i)in connection with the use of the article in any establishment;

(ii)about the use for which such article is designed and tested; and

(iii)about any conditions necessary to ensure that the article, when put to such use, shall be safe, and without risk to the health of the workers:

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