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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

8. Arrangement of Applications.

- All the applications received shall then be arranged category-wise, subject-wise and media-wise. Head Master Grade II. Mandal Educational Officer and Lecturer District Institute of Education and Training with highest entitlement points will be placed first in the list and others in the descending order. In case of a tie, between two candidates or more, the seniority of individual shall be taken into consideration and the older person shall be placed above the junior. The list shall be displayed on the notice board 7 days before the date of commencement of transfer counseling and the lists shall also be made available to the concerned, on payment of the cost of the list.