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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Uttarakhand - Subsection

Section 138(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)that he has become physically or mentally incapacitated for performing his duties as such member, Pradhan, Up Pradhan, Pramukh, Up pramukh, Chairman, Vice- Chairman;