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[Cites 0, Cited by 0] [Section 40A(1)] [Section 40A] [Entire Act]

Madras Presidency - Subsection

Section 40A(1)(b) in The Madras City Police Act, 1888

(b)in the auditorium, that is to say, in that portion of the enclosed place or building in which accommodation is provided for members of the public :