Calcutta High Court (Appellete Side)
(Wbsedcl vs Sudarshan Pahari & Anr.) on 1 July, 2019
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1
01.07.2019.
Item nos. 2 to 231.
Court No. 14
ap
W.P. No. 15755 (W) of 2016
(WBSEDCL - Vs. - Sudarshan Pahari & Anr.)
With
W.P. No. 28232 (W) of 2014
(WBSEDCL - Vs. - Smt. Kiran Khedia & Ors.)
With
W.P. No. 8208 (W) of 2013
(WBSEDCL - Vs. - The State of W.B. & Ors.)
With
W.P. No.12093 (W) of 2015
(WBSEDCL - Vs. -Smt. Anupama Bera & Ors.)
With
W.P. No.12090 (W) of 2015
(WBSEDCL - Vs. - Ashoke Kumar Pramanik & Ors.)
With
W.P. No. 12091 (W) of 2015
(WBSEDCL - Vs. - Shankar Kumar Maji & Ors.)
With
W.P. No. 4315 (W) of 2013
(WBSEDCL - Vs. - Sudha Sarkar & Ors.)
With
W.P. No. 2685 (W) of 2013
(WBSEDCL - Vs. - Achintya Choudhury & Ors.)
With
W.P. No. 2689 (W) of 2013
With
W.P. No. 2691 (W) of 2013
With
W.P. No. 26139 (W) of 2013
(WBSEDCL - Vs. - Asit Kundu & Anr.)
With
W.P. No. 17816 (W) of 2015
(WBSEDCL - Vs. - Sukhendu Ghosh & Ors.)
With
W.P. No.4628 (W) of 2013
(WBSEDCL - Vs. - Abdul Toyab & Anr.)
With
W.P. No. 5903 (W) of 2013
(WBSEDCL - Vs. - Naba Kumar Ghosh & Anr.)
With
W.P. No. 19066 (W) of 2013
2
(WBSEDCL - Vs. - Smt. Soma Mitra & Anr.)
With
W.P. No. 22142 (W) of 2015
(WBSEDCL - Vs. - Madan Chandra Das & Ors.)
With
W.P. No.22146 (W) of 2015
(WBSEDCL - Vs. - Sekh Mayraj Ali & Ors.)
With
W.P. No. 22032 (W) of 2013
(WBSEDCL - Vs. - Jayanta Kumar Mondal)
With
W.P. No. 21957 (W) of 2013
(WBSEDCL - Vs. - Mukti Rani Maity & Anr.)
With
W.P. No. 22109 (W) of 2015
(WBSEDCL - Vs. - Kalipada Sau & Ors.)
With
W.P. No. 21902 (W) of 2015
(WBSEDCL - Vs. - Sauiful Mondal & Ors.)
With
W.P. No. 22091 (W) of 2015
(WBSEDCL - Vs. - Sk. Jalal & Ors.)
With
W.P. No. 22094 (W) of 2015
(WBSEDCL - Vs. - Ashutosh Bhattacharya & Ors.)
With
W.P. No. 22099 (W) of 2015
(WBSEDCL -Vs. - Badal Kumar Adak & Ors.)
With
W.P. No. 22097 (W) of 2015
(WBSEDCL - Vs. - Pankaj Kumar Jana & Ors.)
With
W.P. No. 22106 (W) of 2015
(WBSEDCL -Vs.- Basudeb Pasti & Ors.)
With
W.P. No. 22120 (W) of 2015
(WBSEDCL - Vs. - Gobardhan Manna & Ors.)
With
W.P. No. 22122 (W) of 2015
(WBSEDCL - Vs. - Achinta Manna & Ors.)
With
W.P. No. 22127 (W) of 2015
(WBSEDCL - Vs. - Mrtyunjoy Das & Ors.)
With
W.P. No. 20650 (W) of 2015
(WBSEDCL - Vs. - Samir Maity & Ors.)
3
With
W.P. No. 20649 (W) of 2015
(WBSEDCL - Vs. - Subal Chandra Pradhan & Ors.)
With
W.P. No. 20648 (W) of 2015
(WBSEDCL - Vs. - Swapan Kumar Payra & Ors.)
With
W.P. No. 20665 (W) of 2015
(WBSEDCL - Vs. - Dulal Das & Ors.)
With
W.P. No. 20664 (W) of 2015
(WBSEDCL - Vs. - Adwaita Charan Giri & Ors.)
With
W.P. No. 22119 (W) of 2015
(WBSEDCL - Vs. - Madhu Sudan Jana & Ors.)
With
W.P. No. 21469 (W) of 2015
(WBSEDCL - Vs. - Shakti Pada Pramanik & Ors.)
With
W.P. No. 20651 (W) of 2015
(WBSEDCL - Vs. - Sankar Bera & Ors.)
With
W.P. No. 22087 (W) of 2015
(WBSEDCL - Vs. - Raghunath Pradhan & Ors.)
With
W.P. No. 21473 (W) of 2015
(WBSEDCL - Vs. - Banshari Mohan Nemo & Ors.)
With
W.P. No. 22157 (W) of 2015
(WBSEDCL - Vs. - Byomkesh Nayak & Ors.)
With
W.P. No. 22151 (W) of 2015
(WBSEDCL - Vs. - Sajal Manna & Ors.)
With
W.P. No. 20659 (W) of 2015
(WBSEDCL - Vs. - Mohasan Mallick & Ors.)
With
W.P. No.20660 (W) of 2015
(WBSEDCL - Vs. - Gourhari Rana & Ors.)
With
W.P. No. 20661 (W) of 2015
(WBSEDCL - Vs. - Prasanta Pradhan & Ors.)
With
W.P. No. 20662 (W) of 2015
(WBSEDCL - Vs. - Khagendra Nath Bera & Ors.)
With
4
W.P. No. 20663 (W) of 2015
(WBSEDCL - Vs. - Gopal Chandra Giri & Ors.)
With
W.P. No. 20652 (W) of 2015
(WBSEDCL - Vs. - Lakshmi Kanta Giri & Ors.)
With
W.P. No. 8072 (W) of 2015
(WBSEDCL - Vs. - Debabrata Sona & Ors.)
With
W.P. No. 8075 (W) of 2015
(WBSEDCL - Vs. - Shakti Shankar Maity & Ors.)
With
W.P. No. 22081 (W) of 2015
(WBSEDCL - Vs. - Sudhanshu Pradhan & Ors.)
With
W.P. No. 22107 (W) of 2015
(WBSEDCL - Vs. - Gouranga Bera & Ors.)
With
W.P. No. 22089 (W) of 2015
(WBSEDCL - Vs. - Debabrata Pattanayak & Ors.)
With
W.P. No. 8073 (W) of 2015
(WBSEDCL - Vs. - Pradip Maity & Ors.)
With
W.P. No. 8074 (W) of 2015
(WBSEDCL - Vs. - Asit Kumar Maji & Ors.)
With
W.P. No. 8994 (W) of 2015
(WBSEDCL - Vs. - Sri Madan Mohan Maity & Ors.)
With
W.P. No. 17478 (W) of 2015
(WBSEDCL - Vs. - Sadek Sekh & Ors.)
With
W.P. No. 17481 (W) of 2015
(WBSEDCL - Vs. - Asama Bibi & Ors.)
With
W.P. No. 17474 (W) of 2015
(WBSEDCL - Vs. - Abul Kalam & Ors.)
With
W.P. No. 17476 (W) of 2015
(WBSEDCL - Vs. - Abdul Rajjak & Ors.)
With
W.P. No. 16821 (W) of 2015
(WBSEDCL - Vs. - Sukhendu Ghosh & Ors.)
With
W.P. No. 16954 (W) of 2015
5
(WBSEDCL - Vs. - Sanjoy Roy & Ors.)
With
W.P. No. 17472 (W) of 2015
(WBSEDCL - Vs. - Najrul Seikh & Ors.)
With
W.P. No. 8993 (W) of 2015
(WBSEDCL - Vs. - Pradip Kumar Maity & Ors.)
With
W.P. No. 22115 (W) of 2015
(WBSEDCL - Vs. - Dukhiram Mahapatra & Ors.)
With
W.P. No. 24988 (W) of 2015
(WBSEDCL - Vs. - Swapan Kumar Giri & Ors.)
With
W.P. No. 23019 (W) of 2015
(WBSEDCL - Vs. - Sri Gunadhar Jana & Ors.)
With
W.P. No. 26272 (W) of 2015
(WBSEDCL - Vs. - Samar Bijoy Ghorai & Ors.)
With
W.P. No. 24991 (W) of 2015
(WBSEDCL - Vs. - Bagambar Barik & Ors.)
With
W.P. No. 30170 (W) of 2015
(WBSEDCL - Vs. - Mahadeb Ghorai & Ors.)
With
W.P. No. 23053 (W) of 2015
(WBSEDCL - Vs. - Shri Bijoy Krishna Das & Ors.)
With
W.P. No. 23056 (W) of 2015
(WBSEDCL - Vs. - Sri Alok Jana & Ors.)
With
W.P. No. 23232 (W) of 2015
(WBSEDCL - Vs. - Amal Kumar Dolui & Ors.)
With
W.P. No. 24985 (W) of 2015
(WBSEDCL - Vs. - Swapan Das & Ors.)
With
W.P. No. 28377 (W) of 2015
(WBSEDCL - Vs. - Mani K Chand Jana & Ors.)
With
W.P. No. 29546 (W) of 2015
(WBSEDCL - Vs. - Shankar Mondal & Ors.)
With
W.P. No. 25000 (W) of 2015
(WBSEDCL - Vs. - Darshan Jana & Ors.)
6
With
W.P. No. 28698 (W) of 2015
(WBSEDCL - Vs. - Achinta Kumar Jana & Ors.)
With
W.P. No. 29545 (W) of 2015
(WBSEDCL - Vs. - Nemai Ghosh & Ors.)
With
W.P. No. 26593 (W) of 2015
(WBSEDCL - Vs. - Sri Sukumar Banuya & Ors.)
With
W.P. No. 28382 (W) of 2015
(WBSEDCL - Vs. - Surajit Samanta & Ors.)
With
W.P. No. 28390 (W) of 2015
(WBSEDCL - Vs. - Anup Kundu & Ors.)
With
W.P. No. 28380 (W) of 2015
(WBSEDCL - Vs. - Chandra Mohan Tung & Ors.)
With
W.P. No. 24998 (W) of 2015
(WBSEDCL - Vs. - Bhaskar Mondal & Ors.)
With
W.P. No. 26583 (W) of 2015
(WBSEDCL - Vs. - Bishnupada Bera & Ors.)
With
W.P. No. 28368 (W) of 2015
(WBSEDCL - Vs. - Shukdeb Pramanik & Ors.)
With
W.P. No. 28373 (W) of 2015
(WBSEDCL - Vs. - Rajani Rani Jana & Ors.)
With
W.P. No. 28375 (W) of 2015
(WBSEDCL - Vs. - Rampada Samanta & Ors.)
With
W.P. No. 25578 (W) of 2015
(WBSEDCL - Vs. - Md. Mohasin Mondal & Ors.)
With
W.P. No. 25568 (W) of 2015
(WBSEDCL - Vs. - Arupratan Bag & Ors.)
With
W.P. No. 23051 (W) of 2015
(WBSEDCL - Vs. - Shri Tapas Kumar Ranjit & Ors.)
With
W.P. No. 23490 (W) of 2015
(WBSEDCL - Vs. - Anik Ghosh & Ors.)
With
7
W.P. No. 24986 (W) of 2015
(WBSEDCL - Vs. - Smt. Basanti Payra & Ors.)
With
W.P. No. 24987 (W) of 2015
(WBSEDCL - Vs. - Jay Narayan Jana & Ors.)
With
W.P. No. 24997 (W) of 2015
(WBSEDCL - Vs. - Prasanta Sau & Ors.)
With
W.P. No. 25566 (W) of 2015
(WBSEDCL - Vs. - Shri Shyamal Dey & Ors.)
With
W.P. No. 28397 (W) of 2015
(WBSEDCL - Vs. - Najibar Mondal & Ors.)
With
W.P. No. 28388 (W) of 2015
(WBSEDCL - Vs. - Anup Kundu & Ors.)
With
W.P. No. 28379 (W) of 2015
(WBSEDCL - Vs. - Gopal Chandra Das & Ors.)
With
W.P. No. 23022 (W) of 2015
(WBSEDCL - Vs. - Sekh Nuruddin & Ors.)
With
W.P. No. 23038 (W) of 2015
(WBSEDCL - Vs. - Shri Umapada Das & Ors.)
With
W.P. No. 28700 (W) of 2015
(WBSEDCL - Vs. - Shri Manta Gayen & Ors.)
With
W.P. No. 23010 (W) of 2015
(WBSEDCL - Vs. - Shri Bholanath Kamilya & Ors.)
With
W.P. No. 22990 (W) of 2015
(WBSEDCL - Vs. - Gopal Chandra Jana & Ors.)
With
W.P. No. 24996 (W) of 2015
(WBSEDCL - Vs. - Bata Krishna Paira & Ors.)
With
W.P. No. 30176 (W) of 2015
(WBSEDCL - Vs. - Chandi Charan Rout & Ors.)
With
W.P. No. 30175 (W) of 2015
(WBSEDCL - Vs. - Sk. Murshed & Ors.)
With
W.P. No. 28560 (W) of 2015
8
(WBSEDCL - Vs. - Shambhu Nath Baitalik & Ors.)
With
W.P. No. 28561 (W) of 2015
(WBSEDCL - Vs. - Goutam Chowdhury & Ors.)
With
W.P. No. 28383 (W) of 2015
(WBSEDCL - Vs. - Haradhan Pal & Ors.)
With
W.P. No. 26600 (W) of 2015
(WBSEDCL - Vs. - Shri Narayan Jana & Ors.)
With
W.P. No. 28696 (W) of 2015
(WBSEDCL - Vs. - Badal Jana & Ors.)
With
W.P. No. 28706 (W) of 2015
(WBSEDCL - Vs. - Basanta Kumar Payrat & Ors.)
With
W.P. No. 25564 (W) of 2015
(WBSEDCL - Vs. - Rajesh Kumar Sau & Ors.)
With
W.P. No. 24994 (W) of 2015
(WBSEDCL - Vs. - Suprabhat Kundu & Ors.)
With
W.P. No. 23033 (W) of 2015
(WBSEDCL - Vs. - Sri Radha Kanta Nayak & Ors.)
With
W.P. No. 25565 (W) of 2015
(WBSEDCL - Vs. - Shri Madan Mohan Dey & Ors.)
With
W.P. No. 24993 (W) of 2015
(WBSEDCL - Vs. - Bankim Chandra Das & Ors.)
With
W.P. No. 29549 (W) of 2015
(WBSEDCL - Vs. - Md. Omar Ali & Ors.)
With
W.P. No. 26599 (W) of 2015
(WBSEDCL - Vs. - Shri Shaktipada Samanta & Ors.)
With
W.P. No. 28387 (W) of 2015
(WBSEDCL - Vs. - Baneswar Pal & Ors.)
With
W.P. No. 24984 (W) of 2015
(WBSEDCL - Vs. - Aswini Acharyya & Ors.)
With
W.P. No. 23029 (W) of 2015
(WBSEDCL - Vs. - Sri Achinta Kumar Kundu & Ors.)
9
With
W.P. No. 23027 (W) of 2015
(WBSEDCL - Vs. - Sri Rabindra Bera & Ors.)
With
W.P. No. 23026 (W) of 2015
(WBSEDCL - Vs. - Smt. Parbati Jana & Ors.)
With
W.P. No. 29775 (W) of 2015
(WBSEDCL - Vs. - Seikh Jainal Abedin & Ors.)
With
W.P. No. 24990 (W) of 2015
(WBSEDCL - Vs. - Ananta Maity & Ors.)
With
W.P. No. 24992 (W) of 2015
(WBSEDCL - Vs. - Ananta Giri & Ors.)
With
W.P. No. 26596 (W) of 2015
(WBSEDCL - Vs. - Shri Nanda Dulal Das Adhikari & Ors.)
With
W.P. No. 28366 (W) of 2015
(WBSEDCL - Vs. - Baneswar Matya & Ors.)
With
W.P. No. 22987 (W) of 2015
(WBSEDCL - Vs. - Sri Goutam Singha & Ors.)
With
W.P. No. 22986 (W) of 2015
(WBSEDCL - Vs. - Sri Sanatan Das & Ors.)
With
W.P. No. 28555 (W) of 2015
(WBSEDCL - Vs. - Samarendra Sanki & Ors.)
With
W.P. No. 26588 (W) of 2015
(WBSEDCL - Vs. - Shri Arun Duyari & Ors.)
With
W.P. No. 23039 (W) of 2015
(WBSEDCL - Vs. - Purnendu Bera & Ors.)
With
W.P. No. 22993 (W) of 2015
(WBSEDCL - Vs. - Shishir Kr. Dingal & Ors.)
With
W.P. No. 22991 (W) of 2015
(WBSEDCL - Vs. - Shri Utpal Kumar Pati & Ors.)
With
W.P. No. 29551 (W) of 2015
(WBSEDCL - Vs. - Salimuddin Mondal & Ors.)
With
10
W.P. No. 24007 (W) of 2015
(WBSEDCL - Vs. - Saheb Kundu & Ors.)
With
W.P. No. 24989 (W) of 2015
(WBSEDCL - Vs. - Nasiruddin Khan & Ors.)
With
W.P. No. 29780 (W) of 2015
(WBSEDCL - Vs. - Taimur Hossain & Ors.)
With
W.P. No. 29779 (W) of 2015
(WBSEDCL - Vs. - Mohiruddin & Ors.)
With
W.P. No. 28701 (W) of 2015
(WBSEDCL - Vs. - Paresh Chandra Maity & Ors.)
With
W.P. No. 30653 (W) of 2015
(WBSEDCL - Vs. - Uma Mandal & Ors.)
With
W.P. No. 29542 (W) of 2015
(WBSEDCL - Vs. - Anil Dey & Ors.)
With
W.P. No. 30174 (W) of 2015
(WBSEDCL - Vs. - Gour Hari Manna & Ors.)
With
W.P. No. 30173 (W) of 2015
(WBSEDCL - Vs. - Shaktipada Hait & Ors.)
With
W.P. No. 30172 (W) of 2015
(WBSEDCL - Vs. - Sankar Prasad Jana & Ors.)
With
W.P. No. 26591 (W) of 2015
(WBSEDCL - Vs. - Sunil Kr. Samanta & Ors.)
With
W.P. No. 28704 (W) of 2015
(WBSEDCL - Vs. - Kalipada Manna & Ors.)
With
W.P. No. 28370 (W) of 2015
(WBSEDCL - Vs. - Bishnupada Bhakta & Ors.)
With
W.P. No. 28385 (W) of 2015
(WBSEDCL - Vs. - Gaurhati Mandal & Ors.)
With
W.P. No. 28384 (W) of 2015
(WBSEDCL - Vs. - Narayan De Tunga & Ors.)
With
W.P. No. 28558 (W) of 2015
11
(WBSEDCL - Vs. - Bilwamangal Adak & Ors.)
With
W.P. No. 26771 (W) of 2015
(WBSEDCL - Vs. - Provat Kr. Mondal & Ors.)
With
W.P. No. 28703 (W) of 2015
(WBSEDCL - Vs. - Malay Kr. Das & Ors.)
With
W.P. No. 30171 (W) of 2015
(WBSEDCL - Vs. - Shakti Pada Bhanrga & Ors.)
With
W.P. No. 29544 (W) of 2015
(WBSEDCL - Vs. - Saraswato Das & Ors.)
With
W.P. No. 29777 (W) of 2015
With
W.P. No. 22673 (W) of 2015
(WBSEDCL - Vs. - Chittaranjan Giri & Ors.)
With
W.P. No. 22989 (W) of 2015
(WBSEDCL - Vs. - Mrinal Kanti Mondal & Ors.)
With
W.P. No. 29131 (W) of 2015
(WBSEDCL - Vs. - Naru Gopal Mondal & Ors.)
With
W.P. No. 30169 (W) of 2015
(WBSEDCL - Vs. - Kanagali Charan Das & Ors.)
With
W.P. No. 29543 (W) of 2015
(WBSEDCL - Vs. - Mangala Charan Mukherjee & Ors.)
With
W.P. No. 28483 (W) of 2014
(WBSEDCL - Vs. - Jogendranath Manna & Ors.)
With
W.P. No. 21542 (W) of 2013
(WBSEDCL - Vs. - Swapan Kr. Kar & Anr.)
With
W.P. No. 8140 (W) of 2016
(WBSEDCL - Vs. - Sri Naba Kumar Pal & Ors.)
With
W.P. No. 22108 (W) of 2015
(WBSEDCL - Vs. - Sri Narayan Ranjan Maity & Ors.)
With
W.P. No. 9909 (W) of 2014
(WBSEDCL - Vs. - Sanjit Nandi & Ors.)
With
12
W.P. No. 9910 (W) of 2014
(WBSEDCL - Vs. - Alauddin & Ors.)
With
W.P. No. 28181 (W) of 2014
(WBSEDCL - Vs. - The State of West Bengal & Ors.)
With
W.P. No. 30589 (W) of 2014
(WBSEDCL - Vs. - Sufal Ghosh & Ors.)
With
W.P. No. 31295 (W) of 2014
(WBSEDCL - Vs. - Pradip Manna & Ors.)
With
W.P. No. 31294 (W) of 2014
(WBSEDCL - Vs. - Tapati Kayal & Ors.)
With
W.P. No. 31293 (W) of 2014
(WBSEDCL - Vs. - Shyamal Pramanik & Ors.)
With
W.P. No. 33951 (W) of 2014
(WBSEDCL - Vs. - Lakhman Chandra Bera & Ors.)
With
W.P. No. 33953 (W) of 2014
(WBSEDCL - Vs - Vs. - Serajul Khan & Ors.)
With
W.P. No. 33955 (W) of 2014
(WBSEDCL - Vs - Vs. - Sachindra Nath Manna & Ors.)
With
W.P. No. 33957 (W) of 2014
(WBSEDCL - Vs. - Makhanlal Manna & Ors.)
With
W.P. No. 33959 (W) of 2014
(WBSEDCL - Vs. - Chandi Charan Pal & Ors.)
With
W.P. No. 33961 (W) of 2014
(WBSEDCL - Vs. - Bimal Kumar Jana & Ors.)
With
W.P. No. 3790 (W) of 2015
(Sridhar Chandra Bera & Anr. - Vs. The WBSEDCL & Ors.)
With
W.P. No. 30867 (W) of 2014
(Tapas Kumar Ranjit - Vs. - WBSEDCL & Ors.)
With
W.P. No. 17592 (W) of 2015
(Gopal Kar - Vs. - WBSEDCL & Ors.)
With
W.P. No. 22103 (W) of 2014
13
(Murari Mohan Pal - Vs. - WBSEDCL & Ors.)
With
W.P. No. 3465 (W) of 2012
(WBSEDCL - Vs. - Hamid Sekh & Anr.)
With
W.P. No. 2687 (W) of 2012
(WBSEDCL - Vs. - Sri Achinta Porel & Ors.)
With
W.P. No. 22129 (W) of 2011
(WBSEDCL - Vs. - Sri Gour Mondal & Anr.)
With
W.P. No. 22013 (W) of 2011
(WBSEDCL - Vs. - Sri Gopal Nandi & Anr.)
With
W.P. No. 22014 (W) of 2011
(WBSEDCL - Vs. - Sri Nemai Chandra Roy & Anr.)
With
W.P. No. 20383 (W) of 2011
(WBSEDCL - Vs. - Sri Bankim Ghosh & Anr.)
With
W.P. No. 20385 (W) of 2011
(WBSEDCL - Vs. - Sri Sanukul Santra & Anr.)
With
W.P. No. 20386 (W) of 2011
(WBSEDCL - Vs. - Sri Dinabandhu Ghosh & Anr.)
With
W.P. No. 20384 (W) of 2011
(WBSEDCL - Vs. - Madan Ghosh & Anr.)
With
W.P. No. 20388 (W) of 2011
(WBSEDCL - Vs. - Seikh Golam Mortuja & Anr.)
With
W.P. No. 20387 (W) of 2011
(WBSEDCL - Vs. - Sri Basudev Ghosh & Anr.)
With
W.P. No. 5074 (W) of 2011
(WBSEDCL - Vs. - Sk. Kader Ali & Ors.)
With
W.P. No. 12928 (W) of 2013
(WBSEDCL - Vs. - Sk. Habibar Rohaman & Anr.)
With
W.P. No. 3303 (W) of 2009
(WBSEDCL - Vs. - Washed Ali Sk. & Ors.)
With
W.P. No. 1591 (W) of 2011
(WBSEDCL - Vs. - State (Sanatan Maji) & Ors.)
14
With
W.P. No. 1595 (W) of 2011
(WBSEDCL - Vs. - State (Sujit Mukherjee) & Ors.)
With
W.P. No. 1598 (W) of 2011
(WBSEDCL - Vs. - Amitabho Mondal & Ors.)
With
W.P. No. 1601 (W) of 2011
(WBSEDCL - Vs. - Bakul Das & Ors.)
With
W.P. No. 6954 (W) of 2011
(WBSEDCL - Vs. - Abha Rani Kotal & Ors.)
With
W.P. No. 6955 (W) of 2011
(WBSEDCL - Vs. - Based Ali & Ors.)
With
W.P. No. 8071 (W) of 2011
(WBSEDCL - Vs. - Rabindranath Samadder & Ors.)
With
W.P. No. 8074 (W) of 2011
(WBSEDCL - Vs. - Indranil Purkait & Ors.)
With
W.P. No. 8077 (W) of 2011
(WBSEDCL - Vs. - Broja Bihari Hazra & Ors.)
With
W.P. No. 8642 (W) of 2011
(WBSEDCL - Vs. - Rajat Jyoti Santra & Ors.)
With
W.P. No. 8643 (W) of 2011
(WBSEDCL - Vs. - Maleka Begum & Ors.)
With
W.P. No. 8731 (W) of 2011
(WBSEDCL - Vs. - Bijoy Kumar Mallick & Ors.)
With
W.P. No. 13519 (W) of 2011
(WBSEDCL - Vs. - Sri Biswajit Kundu & Ors.)
With
W.P. No. 14501 (W) of 2011
(WBSEDCL - Vs. - Sri Asit Kumar Banerjee & Ors.)
With
W.P. No. 14506 (W) of 2011
(WBSEDCL - Vs. - Sri Dipak Brahma & Ors.)
With
W.P. No. 14991 (W) of 2011
(WBSEDCL - Vs. - Sri Gopal Dey & Ors.)
With
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W.P. No. 14992 (W) of 2011
(WBSEDCL - Vs. - Sri Sukumar Santra & Ors.)
With
W.P. No. 14993 (W) of 2011
(WBSEDCL - Vs. - Saukat Ali Khan & Ors.)
With
W.P. No. 16677 (W) of 2011
(WBSEDCL - Vs. - Santi Nath Ghosh & Anr.)
With
W.P. No. 16678 (W) of 2011
(WBSEDCL - Vs. - Biswaranjan Bera & Anr.)
With
W.P. No. 17925 (W) of 2011
(WBSEDCL - Vs. - Sajahan Ali Molla & Ors.)
With
W.P. No. 21920 (W) of 2011
(WBSEDCL - Vs. - Samar Ghosh & Anr.)
With
W.P. No. 2686 (W) of 2012
(WBSEDCL - Vs. - Ajit Kumar Hazra)
With
W.P. No. 2688 (W) of 2012
(WBSEDCL - Vs. - Golam Murtaza & Anr.)
With
W.P. No. 14947 (W) of 2012
(WBSEDCL - Vs. - Sri Kamal Chandra Khan & Anr.)
With
W.P. No. 24853 (W) of 2012
(WBSEDCL - Vs. - Shyamal Malik & Anr.)
With
W.P. No. 24854 (W) of 2012
(WBSEDCL - Vs. - Haider Ali Khan & Anr.)
With
W.P. No. 24855 (W) of 2012
(WBSEDCL - Vs. - Kasem Ali Mondal & Anr.)
With
W.P. No. 24856 (W) of 2012
(WBSEDCL - Vs. - Mujibar Rahaman Middya & Anr.)
With
W.P. No. 27477 (W) of 2012
(WBSEDCL - Vs. - Sri Rajeswari Prasad Bhakat & Anr.)
With
W.P. No. 27657 (W) of 2012
(WBSEDCL - Vs. - Sri Sasanka Senapati & Anr.)
With
W.P. No. 1057 (W) of 2014
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(WBSEDCL - Vs. - Sukumar Bera & Anr.)
Mr. Srijan Nayak,
Mr. Rajkumar Basu,
Mr. Sujit Sankar Koley,
Ms. Rituparna Maitra,
Mr. Kanak Kiran Bandopadhyay.
..For the petitioners in all the matters.
Mr. Ritwik Pattanayak,
Mr. Samir Halder,
Ms. Cardina Ray.
...For the WBERC.
It is extremely sad that the West Bengal State Electricity
Distribution Company Limited, who prayed for leave to file an
application for amendment, has not bothered to serve the other
side or get the same listed.
The affidavit-in-reply is filed in Court today be taken on
record. The same could have been served to the respondents
earlier. The matters had been heard at length for well over three days.
Today time is also sought on behalf of the West Bengal Electricity Regulatory Commission on the ground that their counsel is out of station.
It is ununderstood and baffling as to how Counsel in whose presence the matter was fixed today for further hearing, chooses to leave station for other matters.
17
The conduct of the parties is utterly disgraceful. The application for amendment shall be listed tomorrow being CAN 5950 of 2019.
The affidavit-in-reply of the petitioners is accepted upon payment of cost assessed at Rs.20,000/- (Rupees twenty thousand only) to the Army Welfare Relief Fund. Costs of Rs.20,000/- (Rupees twenty thousand only) shall also be paid to the Army Welfare Relief Fund by the West Bengal Electricity Regulatory Commission for their conduct as enumerated hereinabove.
The hearing of these matters stand adjourned until tomorrow.
(Rajasekhar Mantha, J.)