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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020

(a)"Agriculture Marketing Adviser" means Agriculture Marketing Adviser in the Directorate of Marketing and Inspection under the Department of Agriculture, Co-operation and Farmers' Welfare of the Central Government;