Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 204 in The United Provinces Tenancy Act, 1939 204. Application of this Chapter to under-proprietors . - In this Chapter the word "landlord" includes under-proprietors, a permanent lessee and a permanent tenure-holder.
