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State of Chattisgarh - Section

Section 210 in The Chhattisgarh Motor Vehicles Rules, 1994

210. Unguarded railway level crossing.

- Every driver of a motor vehicle shall at the approach of any unguarded railway level crossing stop the vehicle to check and see both sides of the track to ensure that the way is clear and shall proceed only when he is convinced that no train is approaching from either direction.