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Gujarat High Court

United India Ins. Co. Ltd vs Janubhai Radvabhai Vasava & 5 on 1 February, 2018

Author: Z.K.Saiyed

Bench: Z.K.Saiyed

                  C/FA/1975/2005                                              ORDER



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                               FIRST APPEAL NO. 1975 of 2005
                                             With
                               FIRST APPEAL NO. 1976 of 2005
         ================================================================
                       UNITED INDIA INS. CO. LTD....Appellant(s)
                                      Versus
                   JANUBHAI RADVABHAI VASAVA & 5....Defendant(s)
         ================================================================
         Appearance:
         MR VIBHUTI NANAVATI, ADVOCATE for the Appellant(s) No. 1
         MR DN PANDYA, ADVOCATE for the Defendant(s) No. 1 - 3
         RULE SERVED for the Defendant(s) No. 4 , 5.1 - 5.4 , 6
         ===============================================================

          CORAM: HONOURABLE MR.JUSTICE Z.K.SAIYED

                                      Date : 01/02/2018


                                       ORAL ORDER

ORDER IN FIRST APPEAL NO. 1975 of 2005 Fresh Rule to respondent Nos. 4 and 5, returnable  on 27th February, 2018.

Direct service is permitted.

ORDER IN FIRST APPEAL NO. 1976 of 2005 Fresh   Rule   to   respondent   Nos.   3,   4   and   5,  returnable on 27th February, 2018.

Direct service is permitted.

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HC-NIC Page 1 of 2 Created On Thu Feb 01 23:15:14 IST 2018 C/FA/1975/2005 ORDER (Z.K.SAIYED, J.) chandrashekhar Page 2 of 2 HC-NIC Page 2 of 2 Created On Thu Feb 01 23:15:14 IST 2018