Gujarat High Court
United India Ins. Co. Ltd vs Janubhai Radvabhai Vasava & 5 on 1 February, 2018
Author: Z.K.Saiyed
Bench: Z.K.Saiyed
C/FA/1975/2005 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1975 of 2005
With
FIRST APPEAL NO. 1976 of 2005
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UNITED INDIA INS. CO. LTD....Appellant(s)
Versus
JANUBHAI RADVABHAI VASAVA & 5....Defendant(s)
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Appearance:
MR VIBHUTI NANAVATI, ADVOCATE for the Appellant(s) No. 1
MR DN PANDYA, ADVOCATE for the Defendant(s) No. 1 - 3
RULE SERVED for the Defendant(s) No. 4 , 5.1 - 5.4 , 6
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CORAM: HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 01/02/2018
ORAL ORDER
ORDER IN FIRST APPEAL NO. 1975 of 2005 Fresh Rule to respondent Nos. 4 and 5, returnable on 27th February, 2018.
Direct service is permitted.
ORDER IN FIRST APPEAL NO. 1976 of 2005 Fresh Rule to respondent Nos. 3, 4 and 5, returnable on 27th February, 2018.
Direct service is permitted.
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