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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in Utkal University of Culture Act, 1999

(2)The Registrar shall he responsible for:
(a)the custody of the records and the common seal of the University;
(b)maintaining a permanent record of the academic performance of students of the University including the courses taken, grades obtained, degrees awarded, prizes or other distinctions won and any other items pertaining to the academic performance of the students;
(c)executing all contracts on behalf of the University; and
(d)acting as the Secretary of the authorities of the University.